Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Smt. Shri Budhani Bhuia vs Cmpf & Ecl on 2 February, 2009

                                      dsUnzh; lwpuk vk;ksx
                            Central Information Commission
                                                  *****
                                                                                      Dated: 2.2.2009

INTERIM ORDER in Case No. CIC/AT/C/2008/00668 Appellant Smt. Shri Budhani Bhuia Vs. Respondents CMPF & ECL Hearing held on 13.1.2009 The interim order of the Commission is as follows:

"This matter came up for hearing on 13.1.2009 following the Commission's notice dated 3.12.2008. Appellant was absent whereas the Respondents viz. Coal Mines Provident Fund Organization (CMPFO) and Eastern Coalfields Limited (ECL) were represented by their officers.

2. Commission through its decision No. CIC/AT/A/2008/00602 dated 19.11.2008 had directed the AA, CMPFO to hold an enquiry in the matter and submit a report to the Commission within six weeks.

3. During the hearing today, CPIO, CMPFO has submitted a written request dated 2.1.2009 of AA, seeking six weeks more time to complete the enquiry in this matter.

4. Granted.

5. CPIO, CMPFO is directed to file a chronology of events relating to appellant's RTI-application dated 24/26.12.2007.

6. Matter adjourned to next date."

Sd/-

(A. N. Tiwari) Information Commissioner Authenticated by Sd/-

(D.C. Singh) Assistant Registrar Copy forwarded to:

1. Smt. Budhani Bhuia, C/o Shri Ravi Shankar Bhuia, Rani Pur Colliery, P.O. - Narayanpur, Dist. - Purulia (W.B.) (Appellant)
2. Shri Anil Kumar Sinha, Regional Commissioner & CPIO, O/o the Regional Commissioner Coal Mines Provident Fund Office, Region - II, B.B. College Road, Ushagram, Asansol (WB). - He is directed to submit a chronology of event in enclosed format.
3. Shri Raghunanadan Rao, Regional Commissioner & AA, O/o the Commissioner of Coal Mines Provident Fund, Coal Mines Provident Fund, Region - II, B.B. College oad, Ushagram, Asansol, Dist. - Burdwan.(W.B.)
4. The Commissioner & Head of Public Authority, Coal Mines Provident Fund Organization, O/o Coal Mines Provident Fund Commissioner, Police Line, Hirapur, Dhanbad - 826001 (Jharkhand)
5. The Chairman-cum-Managing Director & Head of Public Authority, Eastern Coalfields Limited, Sanctoria, P.O. - Dishergarh, Dist. - Burdwan (W.B.) The next hearing in the matter will be held at 4:30 P.M. on 2.3.2009 in Room No. nd 305, 2 Floor, 'B' Wing, August Kranti Bhavan, Bhikaji Cama Place, New Delhi - 110066.

All concerned are requested to attend the hearing.

(D.C. Singh) Assistant Registrar