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[Cites 0, Cited by 0] [Section 89APresentment] [Entire Act]

British India - Subsection

Section 89APresentment(3) in Bills of Exchange Act 1882

(3)Regulations under subsection (2) may in particular prescribe circumstances by reference to—
(a)descriptions of instrument;
(b)arrangements under which presentment is made;
(c)descriptions of persons by or to whom presentment is made;
(d)descriptions of persons receiving payment or on whose behalf payment is received.