Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(3) in Orissa Value Added Tax Act, 2004 (3)The amount deducted from the bills or invoices shall be deposited into Government Treasury within one week from the date of deduction in such form or challan as may be prescribed.
