Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(8) in Bihar Anti Terrorist Squad Rules, 2014 (8)The personnel deployed under agreement as Special Commandos in the Squad shall be treated as Special Police Officers under the provision of section 19 of the Police Act.
