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State of Gujarat - Section

Section 27A in The Gujarat Industrial Relations Act, 1946

27A. Appearance on behalf of employees.

- [Save as provided in [sections 32, 33 and 33A] [Section 27A was inserted by Bombay 55 of 1949, section 4.] no employee shall be allowed to appear or act in any proceeding under this Act except through the representative of employees.]