Section 26(3) in Kerala University of Health Sciences Act, 2010
(3)The Board of Examinations shall consist of the following members, namely: -.(i)the Vice-chancellor, Chairperson;(ii)the Pro-Vice-chancellor;(iii)the Dean of the Faculty concerned with the examination;(iv)one head of University Department, not below the rank of Associate Professor or in the absence of a Head of the University department, a Professor from Government Colleges, nominated by the Vice-chancellor;(v)one Principal other than Dean of Faculty nominated by the Vice-chancellor;(vi)one teacher other than Heads of Departments or Principals, nominated by the Vice-chancellor;(vii)one evaluation expert, co-opted by the Board;(viii)Controller of Examinations shall be the ex-officio Secretary.
