Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 494 in The General Rules (Civil), 1957 494. Filing of annual balance-sheet by such Society. - Every such Society shall each year file in court a copy of the Society's annual balance-sheet duly audited which copy shall be verified by the affidavit of the agent or principal officer.
