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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(1)(e) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(e)If any such report or information obtained appears to the Commission to be insufficient or inadequate, the Commission or the Secretary or an Officer authorised for the purpose may give directions for further inquiry, report and furnishing of information.