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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(5) in A.P.J. Abdul Kalam Technological University Act, 2015

(5)The members of the Board of Governors shall be entitled to such allowances, if any, from the University as may be prescribed by Statutes:Provided that any person who becomes a member of the Board of Governors under this section by virtue of his office shall cease to be a member of the same on the termination of his office.