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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Punjab - Subsection

Section 130(4) in Punjab Jail Manual, 1996

(4)The Deputy Superintendent Factory shall periodically examine all cash, stores, machinery, plant, tools, raw materials, materials in process of manufacture and manufactured articles, and satisfy himself that the cash, stock, materials, manufactured articles, machinery, plant and tools are as per the balance shown in the accounts.