Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Madras Presidency - Subsection Section 74(4) in Madras Hindu Religious and Charitable Endowments Act, 1951 (4)The Commissioner shall forward a copy of the order under sub-section (3) with the reason for the same, by registered post to the trustee or person concerned.
