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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1)(i) in The Factories Act, 1948

(i)the number of persons employed therein is less than ten, if working with the aid of power and less than twenty if working without the aid of power, or (ii) the persons working therein are not employed by the owner thereof but are working with the permission of, or under agreement with, such owner: