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[Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act]

State of Goa - Subsection

Section 153(3)(g) in The Goa Panchayat Raj Act, 1994

(g)fee on buses and taxies and auto-stands provided adequate facilities are provided for the travellers by the Panchayat [....] [Word 'and' omitted by the Amendment Act 1 of 1997.]