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[Cites 0, Cited by 0] [Section 63B] [Entire Act]

State of Gujarat - Subsection

Section 63B(7) in The Gujarat Police Act, 1951

(7)Members of village defence parties and officers, appointed under this section shall be under the direction and control of the District Superintendent and shall receive such training, and discharge such duties, as may be determined by the District Superintendent.