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[Cites 0, Cited by 0] [Section 28A(4)] [Section 28A] [Entire Act]

State of Odisha - Subsection

Section 28A(4)(b) in The Orissa Co-operative Societies Act, 1962

(b)direct the Chief Executive of the Society to prepare the forms of notice and deliver them to him on or before a date to be specified in that direction.