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Gauhati High Court

M/S Bla-Sgccl Jv And Anr vs The Union Of India And Ors on 29 January, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                   Page No.# 1/7

GAHC010003922012




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C) 1254/2012

            1:M/S BLA-SGCCL JV and ANR.
            4TH FLOOR, AMAZE SHOPPING MALL, A.T. ROAD, OPPOSITE PAN BAZAR,
            OVER BRIDGE, GUWAHATI- 781001, DIST. KAMRUP M, ASSAM.

            2: SRI GAUTAM KUMAR JAIN
             SON OF SRI MANGHILAL JAIN R/O M.G. ROAD
             GUWAHATI-1
             DIST. KAMRUP M
            ASSAM

            VERSUS

            1:THE UNION OF INDIA and ORS
            MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS, TRANSPORT
            BHAWAN, NO. 1 PARLIAMENT STREET, NEW DELHI-110001.

            2:THE STATE OF ASSAM
             REP. BY COMMISSIONER AND SPECIAL SECRETARY TO THE GOVT. OF
            ASSAM
             P.W.D. BUILDING and N.H. DISPUR
             GUWAHATI-6.

            3:THE CHIEF ENGINEER
             P.W.D. N.H. WORKS
            ASSAM
             CHANDMARI
             GUWAHATI-3

Advocate for the Petitioner   : MR.S K MEDHI

Advocate for the Respondent : MR.S SAIKIA
                                                       Page No.# 2/7



Linked Case : WP(C) 1454/2012

1:M/S GRIL-GLA J.V. and ANR.
 C/O- GLP COMPLEX
 G.S. ROAD
 ULUBARI
 GHY- 6
 DIST.- KAMRUP M
ASSAM. REP. BY ITS AUTHORISED SIGNATORY- SRI SAMIR AGARWALLA.

2: SAMIR AGAWALLA
 S/O G.L.AGARWALLA
 G.S.ROAD
 ULUBARI
 GHY-6
 DIST. KAMRUP M
ASSAM
VERSUS

1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD
TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO. 1 PARLIAMENT STREET
NEW DELHI- 110001.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PWD BUILDING and N.H.
DISPUR
GHY

3:THE CHIEF ENGINEER
PWD N.H.WORKS
ASSAM
CHANDMARI
GUWAHATI-3

Advocate for the Petitioner : B SARMA
Advocate for the Respondent : SC
PWD



Linked Case : WP(C) 1584/2012
                                                      Page No.# 3/7


1:M/S BLA-SGCCLJV and ANR.
 4TH FLOOR
AMAZE SHOPPING MALL
A.T. ROAD
 OPPOSITE PAN BAZAR OVER BRIDGE
 GUWAHATI- 781001
 DIST. KAMRUP M
ASSAM REP. BY ITS AUTHORISED SIGNATORY SRI GAUTAM KUMAR JAIN.

2: SRI GAUTAM KUMAR JAIN
 SON OF SRIMANGHILAL JAIN R/O M.G. ROAD
 GUWAHATI-1
 DIST. KAMRUP M
ASSAM.
VERSUS

1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI- 110001.

2:STATE OF ASSAM
REP. BY COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PWD BUILDING and N.H. DISPUR
GUWAHATI-6.

3:THE CHIEF ENGINEER
PWD N.H. WORKS ASSAM
CHANDMARI
GUWAHATI-3.

Advocate for the Petitioner : MR.S K MEDHI
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 1453/2012

1:M/S GRIL-GLA J.V. and ANR.
 C/O GLP COMPLEX
 G.S.ROAD
 ULUBARI
 GUWAHATI-6
 DIST. KAMRUP M
ASSAM
                                                       Page No.# 4/7

REP. BY ITS AUTHORISED SIGNATORY - SAMIR AGARWALLA.

2: SAMIR AGAWALLA
 S/O G.L.AGARWALLA
 G.S.ROAD
 ULUBARI
 GHY-6
 DIST. KAMRUP M
ASSAM
VERSUS

1:THE UNION OF INDIA
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI-110001.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PWD BUILDING and N.H.
DISPUR
GHY

3:THE CHIEF ENGINEER
PWD N.H.WORKS
ASSAM
CHANDMARI
GUWAHATI-3

Advocate for the Petitioner : R K NATH
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 1456/2012

1:M/S GRIL-GLA J.V. and ANR
 C/O GLP COMPLEX
 G.S. ROAD
 ULUBARI
 GHY-6
 DIST- KAMRUPM
ASSAM
 REPRESENTED BY ITS AUTHORISED SIGNATORY SRI SAMIR AGARWALLA

2: SRI SAMIR AGARWALLA
 S/O SRI G.L. AGARWALLA
                                                      Page No.# 5/7

G.S. ROAD
ULUBARI
GHY-6
DIST- KAMRUPM
ASSAM
VERSUS

1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD
TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI-110001

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
P.W.D. BUILDING and N.H.
DISPUR
GUWAHATI

3:THE CHIEF ENGINEER
P.W.D. N.H. WORKS ASSAM
CHANDMARI
GHY-3

Advocate for the Petitioner : R K NATH
Advocate for the Respondent : SC
PWD



Linked Case : WP(C) 1548/2012

1:M/S. DWARIKA PROJECTS LTD and 2 ORS.
 PARK END
VIKAS MARG
 NEW DELHI- 110092

2: M/S DWARIKA-RAJ JV
 LTD.
 REPRESENTED BY IT'S CONSTITUTED ATTORNEY SRI RAJAT VERMA
HAVING IT'S REGISTERED OFFICE AT 2
 PARK END
VIKAS MARG
 NEW DELHI-92
                                                                                   Page No.# 6/7

            3: RAJ KISHORE VERMA
            DIRECTOR OF M/S DWARIKA PROJECTS LTD. CORPORATE OFFICE B-7
            SECTOR-36
            NOIDA
            UTTAR PRADESH
            VERSUS

            1:STATE OF ASSAM and ORS.
            REPRESENTED BY THE COMMISSIONER and SPECIAL SECRETARY TO
            GOVT. OF ASSAM BRDG and NHI
            DISPUR
            GHY-6

            2:THE CHIEF ENGINEER PUBLIC WORKS DEPARTMENT NH WORKS
            ASSAM
            CHANDMARI
            GHY-3

            3:THE SUPERINTENDENT ENGINEER NH P
            PWD NH
            WORKS
            ASSAM
            GUWAHATI

            4:THE UNION OF INDIA
            REPRESENTED BY THE DIREFCTOR GENERAL ROAD DEVELOPMENT
            MINISTRY OF ROAD TRANSPORT and HIGHWAY
            TRANSPORT BHAWAN NO.1
            PARLIAMENT STREET
            NEW DELHI-1

            5:NEX TENDER INDIA PVT. LTD.
            C/O 'YUCHIT'
            JUHU TARA ROAD
            MUMBAI- 49

            Advocate for the Petitioner : MR.D BORA
            Advocate for the Respondent : MRS.V L SINGH



                                           BEFORE
                       HON'BLE MR. JUSTICE KALYAN RAI SURANA
                                          ORDER

29.01.2019 None appears on call for the petitioners and for the Union of India. However, Mr. M.R. Adhikari, Page No.# 7/7 learned Govt. Advocate for the respondent Nos. 1 & 2 is present.

It appears that the petitioners had remained absent on call when the matter was last taken up on 23.01.2019. Hence, it appears that the petitioners are not inclined to pursue these writ petitions.

Accordingly, these writ petitions stands dismissed for non-prosecution.

JUDGE Comparing Assistant