Gauhati High Court
M/S Bla-Sgccl Jv And Anr vs The Union Of India And Ors on 29 January, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/7
GAHC010003922012
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1254/2012
1:M/S BLA-SGCCL JV and ANR.
4TH FLOOR, AMAZE SHOPPING MALL, A.T. ROAD, OPPOSITE PAN BAZAR,
OVER BRIDGE, GUWAHATI- 781001, DIST. KAMRUP M, ASSAM.
2: SRI GAUTAM KUMAR JAIN
SON OF SRI MANGHILAL JAIN R/O M.G. ROAD
GUWAHATI-1
DIST. KAMRUP M
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS, TRANSPORT
BHAWAN, NO. 1 PARLIAMENT STREET, NEW DELHI-110001.
2:THE STATE OF ASSAM
REP. BY COMMISSIONER AND SPECIAL SECRETARY TO THE GOVT. OF
ASSAM
P.W.D. BUILDING and N.H. DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
P.W.D. N.H. WORKS
ASSAM
CHANDMARI
GUWAHATI-3
Advocate for the Petitioner : MR.S K MEDHI
Advocate for the Respondent : MR.S SAIKIA
Page No.# 2/7
Linked Case : WP(C) 1454/2012
1:M/S GRIL-GLA J.V. and ANR.
C/O- GLP COMPLEX
G.S. ROAD
ULUBARI
GHY- 6
DIST.- KAMRUP M
ASSAM. REP. BY ITS AUTHORISED SIGNATORY- SRI SAMIR AGARWALLA.
2: SAMIR AGAWALLA
S/O G.L.AGARWALLA
G.S.ROAD
ULUBARI
GHY-6
DIST. KAMRUP M
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD
TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO. 1 PARLIAMENT STREET
NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PWD BUILDING and N.H.
DISPUR
GHY
3:THE CHIEF ENGINEER
PWD N.H.WORKS
ASSAM
CHANDMARI
GUWAHATI-3
Advocate for the Petitioner : B SARMA
Advocate for the Respondent : SC
PWD
Linked Case : WP(C) 1584/2012
Page No.# 3/7
1:M/S BLA-SGCCLJV and ANR.
4TH FLOOR
AMAZE SHOPPING MALL
A.T. ROAD
OPPOSITE PAN BAZAR OVER BRIDGE
GUWAHATI- 781001
DIST. KAMRUP M
ASSAM REP. BY ITS AUTHORISED SIGNATORY SRI GAUTAM KUMAR JAIN.
2: SRI GAUTAM KUMAR JAIN
SON OF SRIMANGHILAL JAIN R/O M.G. ROAD
GUWAHATI-1
DIST. KAMRUP M
ASSAM.
VERSUS
1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI- 110001.
2:STATE OF ASSAM
REP. BY COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PWD BUILDING and N.H. DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PWD N.H. WORKS ASSAM
CHANDMARI
GUWAHATI-3.
Advocate for the Petitioner : MR.S K MEDHI
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C) 1453/2012
1:M/S GRIL-GLA J.V. and ANR.
C/O GLP COMPLEX
G.S.ROAD
ULUBARI
GUWAHATI-6
DIST. KAMRUP M
ASSAM
Page No.# 4/7
REP. BY ITS AUTHORISED SIGNATORY - SAMIR AGARWALLA.
2: SAMIR AGAWALLA
S/O G.L.AGARWALLA
G.S.ROAD
ULUBARI
GHY-6
DIST. KAMRUP M
ASSAM
VERSUS
1:THE UNION OF INDIA
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI-110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PWD BUILDING and N.H.
DISPUR
GHY
3:THE CHIEF ENGINEER
PWD N.H.WORKS
ASSAM
CHANDMARI
GUWAHATI-3
Advocate for the Petitioner : R K NATH
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C) 1456/2012
1:M/S GRIL-GLA J.V. and ANR
C/O GLP COMPLEX
G.S. ROAD
ULUBARI
GHY-6
DIST- KAMRUPM
ASSAM
REPRESENTED BY ITS AUTHORISED SIGNATORY SRI SAMIR AGARWALLA
2: SRI SAMIR AGARWALLA
S/O SRI G.L. AGARWALLA
Page No.# 5/7
G.S. ROAD
ULUBARI
GHY-6
DIST- KAMRUPM
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
MINISTRY OF SHIPPING
ROAD
TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN
NO.1 PARLIAMENT STREET
NEW DELHI-110001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
P.W.D. BUILDING and N.H.
DISPUR
GUWAHATI
3:THE CHIEF ENGINEER
P.W.D. N.H. WORKS ASSAM
CHANDMARI
GHY-3
Advocate for the Petitioner : R K NATH
Advocate for the Respondent : SC
PWD
Linked Case : WP(C) 1548/2012
1:M/S. DWARIKA PROJECTS LTD and 2 ORS.
PARK END
VIKAS MARG
NEW DELHI- 110092
2: M/S DWARIKA-RAJ JV
LTD.
REPRESENTED BY IT'S CONSTITUTED ATTORNEY SRI RAJAT VERMA
HAVING IT'S REGISTERED OFFICE AT 2
PARK END
VIKAS MARG
NEW DELHI-92
Page No.# 6/7
3: RAJ KISHORE VERMA
DIRECTOR OF M/S DWARIKA PROJECTS LTD. CORPORATE OFFICE B-7
SECTOR-36
NOIDA
UTTAR PRADESH
VERSUS
1:STATE OF ASSAM and ORS.
REPRESENTED BY THE COMMISSIONER and SPECIAL SECRETARY TO
GOVT. OF ASSAM BRDG and NHI
DISPUR
GHY-6
2:THE CHIEF ENGINEER PUBLIC WORKS DEPARTMENT NH WORKS
ASSAM
CHANDMARI
GHY-3
3:THE SUPERINTENDENT ENGINEER NH P
PWD NH
WORKS
ASSAM
GUWAHATI
4:THE UNION OF INDIA
REPRESENTED BY THE DIREFCTOR GENERAL ROAD DEVELOPMENT
MINISTRY OF ROAD TRANSPORT and HIGHWAY
TRANSPORT BHAWAN NO.1
PARLIAMENT STREET
NEW DELHI-1
5:NEX TENDER INDIA PVT. LTD.
C/O 'YUCHIT'
JUHU TARA ROAD
MUMBAI- 49
Advocate for the Petitioner : MR.D BORA
Advocate for the Respondent : MRS.V L SINGH
BEFORE
HON'BLE MR. JUSTICE KALYAN RAI SURANA
ORDER
29.01.2019 None appears on call for the petitioners and for the Union of India. However, Mr. M.R. Adhikari, Page No.# 7/7 learned Govt. Advocate for the respondent Nos. 1 & 2 is present.
It appears that the petitioners had remained absent on call when the matter was last taken up on 23.01.2019. Hence, it appears that the petitioners are not inclined to pursue these writ petitions.
Accordingly, these writ petitions stands dismissed for non-prosecution.
JUDGE Comparing Assistant