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[Cites 0, Cited by 0] [Section 339B(1)] [Section 339B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 339B(1)(i) in The M.P. Municipalities Act, 1961

(i)In every residential colony in the municipal area, out of the area of (he developed plots by the colonizer, fully developed plots equal to fifteen per cent of the prescribed size shall have to be reserved for persons belonging to economically weaker sections.