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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

State of Uttar Pradesh - Subsection

Section 310(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)procure, erect and maintain such number of lamps, lamp-posts and other appurtenances as may be necessary for the said purpose; and