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State of Assam - Section

Section 35 in Executive Instructions Relating to Opium

35. Certain instructions under Act to apply to opium administration.

- The Executive Instructions under Chapter IV (Prosecutions and fines), Chapter IX (Powers and duties of officers) and Chapter X (Registers, returns and reports and records) under the Excise Act shall also ordinarily apply mutatis mutandis to the administration of the Opium Act together with Instructions 230 and 231 under the Excise Act.