Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)Eye splices and loops for the attachment of hooks, rings and other such parts to wire ropes shall be made with suitable thimble.