Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28(2)] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(2)(k) in Gujarat Rural Debtors' Relief Act, 1976 (k)the procedure to be followed by an Appellate Officer under sub-section (2) of section 13;