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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(k) in The West Bengal Khadi And Village Industries Board Act, 1959

(k)[ to discharge such other duties and perform such other functions as the State Government may direct from time to time for the purpose of carrying out objects of this Act.] [Clauses (j) and (k) inserted by W.B. Act 35 of 1983.]