Section 4(2)(b) in The Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989

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Union of India - Subsection

Section 4(2)(b) in The Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989

(b)taken adequate steps to-

(i)prevent such major accidents and to limit their consequences to persons and the environment;

(ii)provide to the persons working on the site with the information, training and equipment including antidotes necessary to ensure their safety.