Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Dharmender Singh & Anr vs The State (Govt. Of Nct Of Delhi) & Ors on 28 February, 2020

Author: Anu Malhotra

Bench: Anu Malhotra

$~20
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.M.C. 2901/2019 and Crl.M.A. No.11708/2019

    DHARMENDER SINGH & ANR                ..... Petitioners
                Through: Mr.Rajesh Kumar, Advocate

                      versus

    THE STATE (GOVT. OF NCT OF DELHI) & ORS..... Respondents
                  Through: Mr.Kamal Kumar Ghei, APP for State
                            with ASI Rameshwar Singh, PS Pul
                            PrahladPur

    CORAM:
    HON'BLE MS. JUSTICE ANU MALHOTRA
                 ORDER

% 28.02.2020 Renotify on 16.7.2020.

ANU MALHOTRA, J FEBRUARY 28, 2020/SV