Delhi High Court - Orders
Dharmender Singh & Anr vs The State (Govt. Of Nct Of Delhi) & Ors on 28 February, 2020
Author: Anu Malhotra
Bench: Anu Malhotra
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2901/2019 and Crl.M.A. No.11708/2019
DHARMENDER SINGH & ANR ..... Petitioners
Through: Mr.Rajesh Kumar, Advocate
versus
THE STATE (GOVT. OF NCT OF DELHI) & ORS..... Respondents
Through: Mr.Kamal Kumar Ghei, APP for State
with ASI Rameshwar Singh, PS Pul
PrahladPur
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 28.02.2020 Renotify on 16.7.2020.
ANU MALHOTRA, J FEBRUARY 28, 2020/SV