Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 38 in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 38. Misleading names. - Misleading and misrepresenting the benefits through the name of the products or name of the benefits shall not be allowed.
