Delhi High Court - Orders
Nitin Kumar Advocate vs Bar Council Of Delhi & Ors on 12 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Rekha Palli, C. Hari Shankar
$~1 -3 (FB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4756/2023
NITIN KUMAR ADVOCATE .....Petitioner
Through: Appearance not given
versus
BAR COUNCIL OF DELHI & ORS. .....Respondents
Through: Mr. T. Singhdev, Mr.
Tanishque Srivastava, Mr.
Abhijit Chakravarty, Mr. Bhanu
Gulati, Mr. Aneem Hussain &
Ms. Yamini Singh, Advs. for
BCD.
Mr. Mohit Mathur, Mr. Jatan
Singh, Mr. Sandeep Sharma,
Mr. Amit Chadha, Mr. Inderbir
Singh Alag, Mr. Sanjay Dewan,
Sr. Advs. with Mr. Naginder
Benipal, Mr. Shyam Sharma,
Ms. Bandana Kaur Grover, Mr.
Dhan Mohan, Mr. Rajat
Manchanda, Mr. Nishant
Anand, Ms. Gayatri Puri, Mr.
Nitesh Mehra, Mr. Siddharth
Tripathy, Mr. Sumit Misra &
Mr. Ankit Siwach, Advs. for
DHC Bar Association.
2
+ W.P.(C) 10363/2021
LALIT SHARMA AND ORS. .....Petitioner
Through: Appearance not given
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Ruchir Mishra, Mr.
Mukesh Kr. Tiwari & Ms. Reba
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/12/2024 at 01:59:45
Jena Mishra, Advs. for R-1.
Mr. Anurag Ahluwalia, Sr.
Adv. with Mr. Abhigyan
Siddhant, Adv. & Mr. Gagan
Nagpal, Jt. Registrar for DHC.
Mr. Mohit Mathur, Mr. Jatan
Singh, Mr. Sandeep Sharma,
Mr. Amit Chadha, Mr. Inderbir
Singh Alag, Mr. Sanjay Dewan,
Sr. Advs. with Mr. Naginder
Benipal, Mr. Shyam Sharma,
Ms. Bandana Kaur Grover, Mr.
Dhan Mohan, Mr. Rajat
Manchanda, Mr. Nishant
Anand, Ms. Gayatri Puri, Mr.
Nitesh Mehra, Mr. Siddharth
Tripathy, Mr. Sumit Misra &
Mr. Ankit Siwach, Advs. for
DHC Bar Association.
Mr. T. Singhdev, Mr.
Tanishque Srivastava, Mr.
Abhijit Chakravarty, Mr. Bhanu
Gulati, Mr. Aneem Hussain &
Ms. Yamini Singh, Advs. for
BCD.
Mr. Ajay Kumar Aggarwal,
Adv. for R-1/ BCD.
Mr. Piyush Berial, Mr.
Kushagra K. Kansal, Mr.
Neeraj, Mr. Vedansh Anand,
Mr. Yash Tyagi, Mr. Satya
Ranjan Swain, Mr. Sandip
Munian, Mr. Soumyadip
Chakraborty, Mr. Sachin
Saraswat, Mr. Rudra Paliwal,
Mr. Sanjay Pal, Mr. Kautilya
Birat, Mr. Ankush Kapoor, Mr.
Avnish Rana, Mr. V.P.S.
Bhattal, Mr. Pramod Panwar,
Mr. Rajeev Tehlal & Mr.
Chander Pal Singh Gusain,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/12/2024 at 01:59:45
Advs. for applicant in CM No.
61310/2024.
Mr. Amit Nahata & Mr. Ajay
Bansal, Advs. for applicant in
CM No. 73104/2024.
Mr. Aman Lekhi, Sr. Adv. with
Mr. Nitin Ahlawat, Adv. for
applicant in CM No.
70445/2024.
3
+ W.P.(C) 11975/2019
ROUSE AVENUE BAR ASSOCIATION .....Petitioner
Through: Appearance not given
versus
THE BAR COUNCIL OF DELHI & ORS. .....Respondents
Through: Mr. T. Singhdev, Mr.
Tanishque Srivastava, Mr.
Abhijit Chakravarty, Mr. Bhanu
Gulati, Mr. Aneem Hussain &
Ms. Yamini Singh, Advs. for
BCD.
Mr. Mohit Mathur, Mr. Jatan
Singh, Mr. Sandeep Sharma,
Mr. Amit Chadha, Mr. Inderbir
Singh Alag, Mr. Sanjay Dewan,
Sr. Advs. with Mr. Naginder
Benipal, Mr. Shyam Sharma,
Ms. Bandana Kaur Grover, Mr.
Dhan Mohan, Mr. Rajat
Manchanda, Mr. Nishant
Anand, Ms. Gayatri Puri, Mr.
Nitesh Mehra, Mr. Siddharth
Tripathy, Mr. Sumit Misra &
Mr. Ankit Siwach, Advs. for
DHC Bar Association.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE C. HARI SHANKAR
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/12/2024 at 01:59:46
ORDER
% 12.12.2024 CM APPL. 71629/2024 (Impleadment) & CM APPL. 71630/2024 (Quashing Of Letter D. 25-11-2024) in WP(C) 4756/2023 CM APPL. 61310/2024 (Direction), 63389/2024 (Direction), 63390/2024 (Ex.), 70445/2024 (Direction), 73104/2024 (Direction) in WP(C) 10363/2021 CM APPL. 57602/2024 (Direction) in WP(C) 11975/2019 We are informed of an order passed yesterday by the Supreme Court while considering a matter emanating from the Bar elections pertaining to the State of Punjab & Haryana.
In order to go through the said order, let this matter be called again on 17.12.2024.
YASHWANT VARMA, J.
REKHA PALLI, J.
C. HARI SHANKAR, J.
DECEMBER 12, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2024 at 01:59:46