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[Cites 0, Cited by 0] [Section 28A(1)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(1)(i) in Rajasthan Animal Husbandry Service Rules, 1963

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;