Section 1 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
1. Short title, commencement, and interpretation.
- (i) These Regulations may be called the Delhi Electricity Regulatory Commission Comprehensive (Conduct of Business) Regulations, 2001.(2)They are in supersession to Delhi Electricity Regulatory Commission (Conduct of Business) Regulations, 2001.(3)They shall come into force on the date of their publication in the official Gazette.(4)They extend to the whole of the National Capital Territory of Delhi except the area covered by New Delhi Municipal Council and Delhi Cantonment Board.
