Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(6) in Chit Funds (Bihar) Rules, 1987 (6)A file containing the letters of authorisation of the subscriber for subscribing his name in the chit agreements and for participating in the auction of the chit.
