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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(e) in Assam Rifles Act, 1941

(e)directly or indirectly holds correspondence with, or communicates intelligence to, or assists or relieves any person in arms against tne State, or omits to discover immediately to his Commanding or other superior officer any such correspondence or communications coming to his knowledge ; or