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[Cites 0, Cited by 0] [Section 313(2)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2)(c) in Government of India Act, 1935

(c)to the exercise of such rights, authority and jurisdiction as are exercisable by His Majesty by treaty, grant, usage, sufferance or otherwise in and in relation to the tribal areas :