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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(ii) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(ii)a sum of Rs.2000/- (two thousand) per MW subject to a maximum of Rs.50,000/- (fifty thousand) in the case where the open access transaction relates to non-conventional and renewable sources of energy including co-generation, shall be payable to the nodal agency towards the open access agreement fee.]