Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(6)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(6)(b) in THE FINANCE ACT, 2021

(b)in writing off the expenses of, or the commission paid or discount allowed on, any issue of shares or debentures of the Corporation;