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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(c) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(c)ten per cent by transfer or deputation of officials working in other Departments of Punjab Government who have an experience of working as Assistant as such from a minimum period of five years.