Gauhati High Court
Mahar Uddin Ali vs The Union Of India And 4 Ors on 12 March, 2019
Bench: Achintya Malla Bujor Barua, Ajit Borthakur
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GAHC010024182017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3128/2017
1:MAHAR UDDIN ALI
S/O. LT. INCHU ALI, VILL. NO. 2 GORESWAR, P.O. and P.S. GORESWAR, DIST.
BAKSA, ASSAM, PIN-781366.
VERSUS
1:THE UNION OF INDIA and 4 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, SHASTRI BHAWAN, TILOK MARG, NEW DELHI-110001.
2:THE STATE OF ASSAM
REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY.-06.
3:THE DY. COMMISSIONER
BAKSA BTAD
P.O. and P.S. MUSHALPUR
DIST. BAKSA BTAD
ASSAM
PIN-781343.
4:THE SUPDT. OF POLICE B
BAKSA BTAD
P.S. and P.O. MUSHALPUR
DIST. BAKSA BTAD
ASSAM
PIN-781343.
5:THE OFFICER IN CHARGE
GORESWAR POLICE STATION
P.O. GORESWAR
DIST. BAKSA BTAD
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ASSAM
PIN-781366
Advocate for the Petitioner : MR.S Z B AKLAS
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA HON'BLE MR. JUSTICE AJIT BORTHAKUR 12.03.2019 (AM Bujor Barua, J) Issue rule returnable in 2(two) weeks.
List in the next hearing list.
Interim order passed earlier to continue until the next date.
JUDGE JUDGE Comparing Assistant