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State of Goa - Section

Section 24 in The First Statutes of Indian Institute of Technology Goa, 2017

24. Institution of Fellowships, Scholarships, Assistantships, Medals and Prizes.

(1)The Board may institute from time to time Fellowships, Scholarships, Assistantships, Medals and Prizes for awarding them to its students at undergraduate, postgraduate, research and post-doctoral and other levels.
(2)The Institute shall decide the value, number and conditions of award for each of them from time to time.
(3)In addition to the funds of the Institute for the above mentioned purposes, funds received from donations may also be utilised.