Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 4 in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005 4. Powers and functions of the Flood Zoning Authority. - The Flood Zoning Authority shall exercise the powers and discharge the duties in accordance with the provisions of the Act.
