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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(113) in The Calcutta Metro Railway General Rules, 2000

(113)"Traffic Controller" means a Metro Railway servant on duty who is for the time being responsible for regulating the working of traffic on a section of the Metro Railway with or without the centralised traffic control system and the ATS system.