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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(f) in The Monopolies And Restrictive Trade Practices Act, 1969

(f)[ regulating the profits which may be derived from the production, storage, supply, distribution or control of goods or from the provision of any service; [ Inserted by Act 30 of 1984, Section 24 (w.e.f. 1.8.1984).]