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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4)(ii) in The Delhi Urban Shelter Improvement Board Act, 2010

(ii)the Chief Executive Officer, to be nominated by the Government who shall be an officer carrying a scale of pay which is not less than that of a Joint Secretary to the Government of India;