Bombay High Court
Mitrasen Medicare Through Its ... vs The State Of Maharashtra Through Its ... on 1 December, 2025
Author: R.G.Avachat
Bench: R.G.Avachat
adjournment.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : R.G.AVACHAT AND
ABASAHEB D. SHINDE, JJ.
DATE : DECEMBER 01, 2025
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Mr.S.D.Ghayal, Addl. Govt. Pleader, Mr.P.K.Lakhotiya, Ms.R.P.Gour,
Mr.S.J.Salgare, Ms.Chaitali Chaudhari - Kutti, Mr.K.K.Naik and Mr.S.R.Yadav-
Lonikar, Ms.Sai S. Joshi, Ms.Jayshri P. Reddy, AGPs for State, in respective
matters
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ORDER :-
Due to paucity of time, the following matters on the board dated 01.12.2025 are adjourned to the dates mentioned against them:-
Matters Next Date 127 WRIT PETITION NO. 14811 OF 2021 128 WRIT PETITION NO. 404 OF 2022 130 WRIT PETITION NO. 2068 OF 2022 131 WRIT PETITION NO. 2355 OF 2022 132 WRIT PETITION NO. 2672 OF 2022 08.01.2026 133 WRIT PETITION NO. 5954 OF 2022 (Urgent Category) 135 WRIT PETITION NO. 6739 OF 2022 136 WRIT PETITION NO. 7536 OF 2022 137 WRIT PETITION NO. 7837 OF 2022 138 WRIT PETITION NO. 8016 OF 2022 139 WRIT PETITION NO. 10454 OF 2022 142 WRIT PETITION NO. 114 OF 2023 143 WRIT PETITION NO. 285 OF 2023 09.01.2026 144 WRIT PETITION NO. 743 OF 2023 (Urgent Category) 145 WRIT PETITION NO. 766 OF 2023 146 WRIT PETITION NO. 1043 OF 2023 147 WRIT PETITION NO. 2438 OF 2023 WITH CIVIL APPLICATION NO. 13698 OF 2023 IN WP/2438/2023 148 WRIT PETITION NO. 2572 OF 2023 150 WRIT PETITION NO. 6724 OF 2023
2 adjournment 151 WRIT PETITION NO. 11125 OF 2023 152 WRIT PETITION NO. 12895 OF 2023 WITH WRIT PETITION NO. 12924 OF 2023 153 WRIT PETITION NO. 13024 OF 2023 154 WRIT PETITION NO. 13287 OF 2023 155 WRIT PETITION NO. 14277 OF 2023 157 WRIT PETITION NO. 14946 OF 2023 162 WRIT PETITION NO. 3961 OF 2024 163 WRIT PETITION NO. 4232 OF 2024 164 WRIT PETITION NO. 7895 OF 2024 165 WRIT PETITION NO. 8254 OF 2024 166 WRIT PETITION NO. 12405 OF 2024 WITH WRIT PETITION NO. 11977 OF 2024 12.01.2026 168 WRIT PETITION NO. 1525 OF 2025 (Urgent Category) 169 WRIT PETITION NO. 3888 OF 2025 170 WRIT PETITION NO. 3889 OF 2025 171 WRIT PETITION NO. 3917 OF 2025 WITH WRIT PETITION NO. 3933 OF 2025 172 WRIT PETITION NO. 8991 OF 2025 173 WRIT PETITION NO. 9303 OF 2025 176 CRIMINAL APPLICATION NO. 192 OF 2023 07.01.2026 177 CRIMINAL APPLICATION NO. 2673 OF 2023 (Urgent Category) 178 CRIMINAL APPLICATION NO. 4346 OF 2023 180 WRIT PETITION NO. 2124 OF 2019 13.01.2026 181 WRIT PETITION NO. 2131 OF 2019 182 WRIT PETITION NO. 2140 OF 2019 183 WRIT PETITION NO. 3110 OF 2019 WITH WRIT PETITION NO. 1964 OF 2018 WITH WRIT PETITION NO. 2042 OF 2018 WITH CIVIL APPLICATION NO. 4624 OF 2019 IN WP/1964/2018 WITH CIVIL APPLICATION NO. 4623 OF 2019 IN WP/1957/2018 WITH 3 adjournment WRIT PETITION NO. 1957 OF 2018 WITH CIVIL APPLICATION NO. 4621 OF 2019 IN WP/2042/2018 184 WRIT PETITION NO. 11031 OF 2019 185 WRIT PETITION NO. 12495 OF 2019 187 WRIT PETITION NO. 3635 OF 2020 188 WRIT PETITION NO. 6501 OF 2020 WITH CIVIL APPLICATION NO. 4047 OF 2022 IN WP/6501/2020 189 WRIT PETITION NO. 377 OF 2021 WITH CIVIL APPLICATION NO. 10165 OF 2022 IN WP/377/2021 WITH CIVIL APPLICATION NO. 5652 OF 2024 IN WP/377/2021 190 WRIT PETITION NO. 7941 OF 2021 191 WRIT PETITION NO. 10182 OF 2021 192 WRIT PETITION NO. 10186 OF 2021 193 WRIT PETITION NO. 11741 OF 2021 196 WRIT PETITION NO. 14155 OF 2021 14.01.2026 197 WRIT PETITION NO. 14242 OF 2021 198 WRIT PETITION NO. 14959 OF 2021 199 WRIT PETITION NO. 1149 OF 2022 200 WRIT PETITION NO. 2288 OF 2022 201 WRIT PETITION NO. 2927 OF 2022 202 WRIT PETITION NO. 3071 OF 2022 203 WRIT PETITION NO. 4175 OF 2022 204 WRIT PETITION NO. 5563 OF 2022 WITH WRIT PETITION NO. 5291 OF 2022 WITH CIVIL APPLICATION NO. 9630 OF 2023 IN WP/5291/2022 205 WRIT PETITION NO. 6122 OF 2022 206 WRIT PETITION NO. 7817 OF 2022 WITH CIVIL APPLICATION NO. 14514 OF 2022 IN WP/7817/2022 207 WRIT PETITION NO. 8023 OF 2022 4 adjournment 208 WRIT PETITION NO. 8073 OF 2022 209 WRIT PETITION NO. 8802 OF 2022 210 WRIT PETITION NO. 9208 OF 2022 211 WRIT PETITION NO. 13181 OF 2022 212 WRIT PETITION NO. 3061 OF 2023 213 WRIT PETITION NO. 3935 OF 2023 214 WRIT PETITION NO. 4386 OF 2023 215 WRIT PETITION NO. 4708 OF 2023 216 WRIT PETITION NO. 6199 OF 2023 217 WRIT PETITION NO. 6882 OF 2023 218 WRIT PETITION NO. 6955 OF 2023 219 WRIT PETITION NO. 7087 OF 2023 WITH WRIT PETITION NO. 7293 OF 2023 WITH CIVIL APPLICATION NO. 7206 OF 2025 IN WP/7087/2023 WITH WRIT PETITION NO. 8820 OF 2023220 WRIT PETITION NO. 8208 OF 2023 220 WRIT PETITION NO. 8208 OF 2023 221 WRIT PETITION NO. 9436 OF 2023 15.01.2026 WITH CIVIL APPLICATION NO. 12233 OF 2023 IN WP/9436/2023 222 WRIT PETITION NO. 9773 OF 2023 223 WRIT PETITION NO. 9872 OF 2023 224 WRIT PETITION NO. 10907 OF 2023 225 WRIT PETITION NO. 10930 OF 2023 226 WRIT PETITION NO. 10991 OF 2023 227 WRIT PETITION NO. 11358 OF 2023 228 WRIT PETITION NO. 11555 OF 2023 229 WRIT PETITION NO. 12069 OF 2023 230 WRIT PETITION NO. 12272 OF 2023 231 WRIT PETITION NO. 12349 OF 2023 232 WRIT PETITION NO. 12554 OF 2023 233 WRIT PETITION NO. 12775 OF 2023 234 WRIT PETITION NO. 12847 OF 2023 WITH CIVIL APPLICATION NO. 8082 OF 2024 IN WP/12847/2023 235 WRIT PETITION NO. 13465 OF 2023 5 adjournment 236 WRIT PETITION NO. 14108 OF 2023 237 WRIT PETITION NO. 14371 OF 2023 238 WRIT PETITION NO. 14592 OF 2023 WITH WRIT PETITION NO. 3069 OF 2024 WITH WRIT PETITION NO. 3043 OF 2024 WITH WRIT PETITION NO. 14981 OF 2023 WITH WRIT PETITION NO. 3083 OF 2024 WITH WRIT PETITION NO. 3082 OF 2024 WITH WRIT PETITION NO. 3702 OF 2024 WITH WRIT PETITION NO. 5672 OF 2024 WITH WRIT PETITION NO. 5649 OF 2024 WITH WRIT PETITION NO. 5698 OF 2024 WITH WRIT PETITION NO. 5655 OF 2024 WITH WRIT PETITION NO. 5651 OF 2024 240 WRIT PETITION NO. 951 OF 2024 241 WRIT PETITION NO. 3716 OF 2024 242 WRIT PETITION NO. 4135 OF 2024 WITH WRIT PETITION NO. 4186 OF 2024 WITH WRIT PETITION NO. 4144 OF 2024 WITH WRIT PETITION NO. 4257 OF 2024 WITH WRIT PETITION NO. 4256 OF 2024 WITH WRIT PETITION NO. 4185 OF 2024 WITH WRIT PETITION NO. 4259 OF 2024 WITH 6 adjournment WRIT PETITION NO. 4258 OF 2024 243 WRIT PETITION NO. 7794 OF 2024 WITH WRIT PETITION NO. 7797 OF 2024 WITH WRIT PETITION NO. 7795 OF 2024 WITH WRIT PETITION NO. 7796 OF 2024 244 WRIT PETITION NO. 8173 OF 2024 246 WRIT PETITION NO. 11495 OF 2024 247 WRIT PETITION NO. 11976 OF 2024 248 WRIT PETITION NO. 13652 OF 2024 249 WRIT PETITION NO. 13860 OF 2024 250 WRIT PETITION NO. 13870 OF 2024 251 WRIT PETITION NO. 13885 OF 2024 252 WRIT PETITION NO. 13886 OF 2024 253 WRIT PETITION NO. 14066 OF 2024 254 WRIT PETITION NO. 2078 OF 2025 255 WRIT PETITION NO. 2230 OF 2025 256 WRIT PETITION NO. 2929 OF 2025 257 WRIT PETITION NO. 2936 OF 2025 258 WRIT PETITION NO. 2937 OF 2025 16.01.2026 259 WRIT PETITION NO. 2938 OF 2025 260 WRIT PETITION NO. 3392 OF 2025 261 WRIT PETITION NO. 3432 OF 2025 262 WRIT PETITION NO. 3792 OF 2025 263 WRIT PETITION NO. 3980 OF 2025 264 WRIT PETITION NO. 4162 OF 2025 265 WRIT PETITION NO. 4163 OF 2025 266 WRIT PETITION NO. 4478 OF 2025 267 WRIT PETITION NO. 4504 OF 2025 268 WRIT PETITION NO. 4514 OF 2025 269 WRIT PETITION NO. 4573 OF 2025 270 WRIT PETITION NO. 4587 OF 2025 271 WRIT PETITION NO. 4612 OF 2025 19.01.2026 272 WRIT PETITION NO. 4615 OF 2025 273 WRIT PETITION NO. 4616 OF 2025 274 WRIT PETITION NO. 4641 OF 2025 275 WRIT PETITION NO. 4955 OF 2025 276 WRIT PETITION NO. 5286 OF 2025 277 WRIT PETITION NO. 5287 OF 2025 7 adjournment 278 WRIT PETITION NO. 5288 OF 2025 279 WRIT PETITION NO. 5293 OF 2025 280 WRIT PETITION NO. 5329 OF 2025 281 WRIT PETITION NO. 5739 OF 2025 282 WRIT PETITION NO. 6100 OF 2025 283 WRIT PETITION NO. 6106 OF 2025 284 WRIT PETITION NO. 6741 OF 2025 285 WRIT PETITION NO. 7931 OF 2025 286 WRIT PETITION NO. 9321 OF 2025 287 WRIT PETITION NO. 10267 OF 2025 288 WRIT PETITION NO. 10483 OF 2025 289 WRIT PETITION NO. 11089 OF 2025 290 WRIT PETITION NO. 11153 OF 2025 291 WRIT PETITION NO. 11348 OF 2025 292 WRIT PETITION NO. 12448 OF 2025 293 WRIT PETITION NO. 12942 OF 2025 294 WRIT PETITION NO. 13229 OF 2025 295 WRIT PETITION NO. 13631 OF 2025 296 CRIMINAL APPLICATION NO. 2022 OF 2023 297 CRIMINAL APPLICATION NO. 2904 OF 2023 298 CRIMINAL APPLICATION NO. 3537 OF 2023 299 CRIMINAL APPLICATION NO. 3837 OF 2023 300 CRIMINAL APPLICATION NO. 4520 OF 2023 20.01.2026 301 CRIMINAL APPLICATION NO. 712 OF 2024 302 CRIMINAL APPLICATION NO. 2235 OF 2024 303 CRIMINAL APPLICATION NO. 2520 OF 2024 304 CRIMINAL APPLICATION NO. 2738 OF 2024 305 CRIMINAL APPLICATION NO. 3271 OF 2024 306 CRIMINAL APPLICATION NO. 3401 OF 2024 307 CRIMINAL APPLICATION NO. 3430 OF 2024 308 CRIMINAL APPLICATION NO. 3443 OF 2024 309 CRIMINAL APPLICATION NO. 3738 OF 2024
2. The interim relief/undertaking/statement, if any, shall continue till the next date.
[ABASAHEB D. SHINDE, J.] [R.G. AVACHAT, J.] ...........
KBP