Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(8) in Police Regulations, Bengal , 1943

(8)Sentries will be relieved every two hours. Guards at headquarters will be relieved daily and at subdivisions at least every fortnight, provided that where the local conditions are exceptional and the difficulties of sending reliefs are great, the maximum period may be extended to a week in the former Case and to one month in the latter with the special sanction of the Inspector-General. [See also clause (d) and note (iv) of regulation 1222].