Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 28 March, 2019
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
ORDER SHEET
GA 3136 OF 2018
CS 79 OF 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 28TH February, 2019.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv.
Mr. Ratul Das, Adv.
....for the plaintiff Mr. H. Chakraborty, Adv.
Mr. S. R. Kakrania, Adv.
....for the defendant Nos. 1,2,9 & 10.
Ms. D. Adhikari, Adv.
Mr. Rohit Banerjee, Adv.
Ms. Anindita Mukherjee, Adv. ...for the defendant Nos. 3,5 & 16.
Mr. J. Gupta, Adv....for the defendant No. 4
Mr. Chayan Gupta, Adv.
Mr. A.K Dey, Adv.
....for the defendant Nos. 7,14,21 &22.
Mr. Sayed Huda, Adv.
Mr. Tarun Aich, Adv....for the defendant No. 6
The Court: By an order dated 19th February, 2019 this Court had extended the time of completion of the commission by five weeks from 28th 2 February, 2019. On consent of all the parties, the time is further extended by a week from date.
The Commissioner is directed to ensure that the commission is completed by11th April, 2019. He is further directed to file his report on 16th April, 2019.
(SHEKHAR B. SARAF, J.) Sbghosh