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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(2)There shall be established a fund to be known as Retirement Benefits Fund under the head "8005-State Provident Funds-60-Other Provident Funds 102- Contributory Provident Pension Fund-01-Contributory Provident Fund of State Aided Educational Institutions-(Schools)" in respect of those employees to whom the Scheme is applicable and to which shall be credited the employer's share of five per cent or the ten per cent of their pay or such percentage of their pay as may be fixed by the Government from time to time.