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Himachal Pradesh High Court

Narotam Das & Anr. vs . Hpseb Ltd. on 27 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Narotam Das & Anr. vs. HPSEB Ltd.

CWP No. 7497 of 2022 27.10.2022 Present: Mr. Harish Chander Sharma, Advocate, for the .

petitioner.

Mr. Manvender Singh, Advocate, vice Mr. Tara Singh Chauhan, Advocate, for the respondent.

Notice. Mr. Manvender Singh, Advocate, appears and waives service of notice on behalf of the respondent.

Reply/instructions be filed/obtained within one week.

rList on 03.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 27, 2022 (Sanjeev) ::: Downloaded on - 27/10/2022 20:35:35 :::CIS