Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(3) in Rajasthan Power Sector Reforms Act, 1999 (3)Where the Commission departs from any factors specified in clauses (a) to (f) of sub-section (2), it shall record the reasons for such departure in writing.
