Madhya Pradesh High Court
Sushil Tiwari vs The State Of Madhya Pradesh on 2 February, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7086 of 2022 (SUSHIL TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-02-2023 List the appeal along with Criminal Appeal No.6180/2022.
(NANDITA DUBEY) (RAJENDRA KUMAR (VERMA))
JUDGE JUDGE
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Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 2/2/2023
6:59:27 PM