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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(a) in Tamil Nadu Apartment Ownership Act, 1994

(a)description of the land on which the building and improvements are located; and whether the land is freehold or leasehold and, if leasehold, the period of such lease: