Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in The Indian Ports Act, 1908 (3)But nothing in section 31 or section 32 shall apply to any port, river or channel to which the section has not been specially extended by the [Government] [Substituted by the A.O. 1937 for "Local Government"].
