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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(b)In the case of employees holding the post on probation, one month;